Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 16 in The Assam Cattle Diseases Act, 1948 16. Marketing of animals. - For the purpose of identification the veterinary officer may mark the inoculated animal by branding or tatooing with letters or numerals or with both.
