Supreme Court - Daily Orders
Greenearth Resources And Project Ltd vs Union Of India on 2 July, 2014
ITEM NO.30 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15076/2014
(Arising out of impugned final judgment and order dated 24/04/2014
in SCA 1690/2014 passed by the High Court Of Gujarat At Ahmedabad)
GREENEARTH RESOURCES AND PROJECT LTD Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
WITH
SLP(C) No. 15105/2014
(With prayer for Prayer for Interim Relief and Office Report)
Date : 02/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON’BLE MR. JUSTICE A. K. SIKRI
For Petitioner(s)
Mr.neeraj Kumar Gupta ,Adv.
Mr.neeraj Kumar Gupta
Mr. Neeraj Kumar Gupta , Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified
Digitally signed by
Kalyani Gupta
Date: 2014.07.02
17:30:32 IST
Reason:
UPON hearing the counsel the Court made the following O R D E R (KALYANI GUPTA) (SHARDA KAPOOR) COURT MASTER COURT MASTER