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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

State of Maharashtra - Subsection

Section 122(1)(b) in The Maharashtra Prohibition Act

(b)enter and inspect, at any time by day or by night, any land on which toddy-producing trees are growing, whether such trees are licensed for tapping or not, and any warehouse, godown, shop or premises in which any licensed manufacturer or vendor manufactures, stores, or sells any intoxicant, hemp, mhowra flowers or molasses and examine, test, measure or weight any stock of any such articles or cause any such stock to be examined, tested, measured or weighed.