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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2003

4. Allotment of seats on rotation basis.

- If only one seat is sanctioned in the first year, this seat will go to the Management. The next year this seat will go to the Competent Authority quota. Similarly, if one seat is approved for Degree and one seat for diploma in the same college, in the first year, the degree course will go to the Management and diploma course will go to the Competent Authority. Next year it will be vice-versa. If there are 3 seats sanctioned or any other odd number, an equal number of seats will go to the Management and Competent Authority quotas and the odd seat will rotate between the Management quota and Government quota every year.