Supreme Court - Daily Orders
Darius Rutton Kavasmaneck vs Gharda Chemicals Ltd. . on 17 February, 2020
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat
1
ITEM NO.5 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2488/2014
DARIUS RUTTON KAVASMANECK Appellant(s)
VERSUS
GHARDA CHEMICALS LTD. . & ORS. Respondent(s)
(Only I.A. No. 68466/2019 application for impleadment in C.A. No.
17304/2017 is to be listed )
WITH
C.A. No. 17304/2017 (III)
(Notice returnable in four weeks on I.A.68466/2019 vide Hon'ble
Chamber Judge order dt.18.11.2019
IA No. 68466/2019 - INTERVENTION/IMPLEADMENT)
Date : 17-02-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
[IN CHAMBER]
For Appellant(s) Ms.Neha Agarwal,Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s) Mr.Abhishek Manu Singhvi,Sr.Adv.
Mr.Sameer Parekh,AOR
Mr.Sumit Goel,Adv.
Mr.Abhiram Naik,Adv.
M/S. Parekh & Co., AOR
Mr. P. V. Yogeswaran, AOR
Mr.C.A. Sundaram,Sr.Adv.
Mr.Suhas Tuljapurkar,Adv.
Ms.Bansuri Swaraj,Adv.
Mr.Siddhesh Kotcoal,Adv.
Mr.Chiraag Dave,Adv.
Signature Not Verified
Ms.Akshiya Ghose,Adv.
Ms. Astha Sharma, AOR
Digitally signed by
SUSHMA KUMARI
BAJAJ
Date: 2020.02.18
14:52:40 IST
Reason:
2
UPON hearing the counsel the Court made the following
O R D E R
IA No. 68466/2019 in C.A. No. 17304/2017 Learned counsel for the appellant seeks time to file rejoinder affidavit. Four weeks’ time is granted to file the same. List after four weeks.
(SUSHMA KUMARI BAJAJ) (PRADEEP KUMAR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER