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[Cites 0, Cited by 0] [Section 135B(1)] [Section 135B] [Entire Act]

State of Gujarat - Subsection

Section 135B(1)(d) in The Bombay Land Revenue Code, 1879

(d)such other particulars as the [ [State] [The words 'Provincial Government' were substituted for the words 'Governor in Council' by the Adaptation of Indian Laws Order in Council.] Government] may prescribe by rules made in this behalf;