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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(9) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(9)It is at the discretion of the Senior Officer present to order that other distinguished persons visiting Indian Naval Ships in their official capacity shall be received with the "alert", when he considers that this action would be appropriate.