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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1)(b) in Nadaprabhu Kempegowda Heritage Area Development Authority Act, 2018

(b)Proposals for acquiring land by acquisition or purchase or exchange or otherwise, which in the opinion of the Authority is necessary for execution of the development plan;