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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(c) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(c)In forwarding the application, the District Magistrate shall ascertain and report (i) whether there is a need of a ginning/ pressing factory in the locality; and (ii) whether the particulars given in the application form are correct.