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State of Tamilnadu - Section

Section 25 in Shiv Nadar University Act, 2018

25. Board of Faculties, Admission Committee, Examination Committee and other Authorities of the University.

- The constitution, powers and functions of the Boards of Faculties, the Admission Committee, the Examination Committee and of such other authorities of the University which may be declared by the Statutes to be authorities of the University shall be such as may be prescribed.