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[Cites 0, Cited by 0] [Section 60(7)] [Section 60] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 60(7)(i) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(i)no issue advertisement shall appear in the form of crawlers (the advertisements which run simultaneously with the programme in a narrow strip at the bottom of the television screen) on television;