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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(b) in The Rajasthan Law And Judicial Department Manual, 1952

(b)to represent Government in the Supreme Court in all cases, in which Government is a party or in any other case in that court in which his services may be requisitioned by Government: