Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Haryana - Section Section 15A in The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953 15A. [ Payment. [Added vide Haryana Act No. 43 of 1973.] (1)The occupier of a factory shall make such arrangement for the payment of price of cane as a may be prescribed.]
