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Himachal Pradesh High Court

Mosin vs . State Of H.P. & Ors. on 12 October, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Mosin vs. State of H.P. & Ors.

Cr.MPM No.2577 of 2023 12.10.2023 Present: Mr. P.M. Negi, Advocate, for the petitioner.

of Mr. Jitender Sharma, Additional Advocate General, for the respondent /State.

rtThe explanation from the Registrar (Judicial) has been received, wherein, it has been stated that:

" As per report of the Dealing Assistant, the Dealing Assistant has admitted that the case was to be reflected under the head of "Office Objection", however, note on B Part of the opening time of the file was also appended for perusal of the Court Master while submitting the case file for its listing.
It is further submitted that so far as not reflecting the case under the proper Head, the Dealing Assistant has submitted that the Heads i.e. "Order"

and "Office Objection" appears on the Computer in Listing Menu very close to each other and as such, instead of clicking the "Office Objections" it has been clicked as "Orders" due to inadvertence and oversight.

As such, the official has pleaded that the lapse was not intentional and have apologized for the inconvenience caused to the Hon'ble Court. It is respectfully submitted that in order to ascertain whether the lapse as referred to above had been occurred by any malafide intention or lapse extraneous consideration it is admitted by the Dealing Assistant that the lapse had occurred due to inadvertence/oversight by him. Any inconvenience to the Hon'ble Court is sincerely regretted and the Dealing Assistant has been directed to remain more careful in future."

In view of the explanation, the proceedings against the Registry are dropped. The Registrar (Judicial) ::: Downloaded on - 12/10/2023 20:41:18 :::CIS .

as well as the officials of the Registry are warned to remain careful in future while listing the cases.

Learned counsel for the petitioner prays for an of adjournment.

As prayed, list on 13.10.2023. rt ( Sushil Kukreja ) Judge 12th October, 2023 (reena) ::: Downloaded on - 12/10/2023 20:41:18 :::CIS