Supreme Court - Daily Orders
M/S. Sterlite Energy Ltd. vs State Of Orissa . on 15 April, 2014
&ITEM NO.40 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).27411/2010
(From the judgement and order dated 04/09/2010 in WP No.15924/2009
of The HIGH COURT OF ORISSA AT CUTTACK)
M/S. STERLITE ENERGY LTD. Petitioner(s)
VERSUS
STATE OF ORISSA & ORS. Respondent(s)
(With prayer for interim relief and office report)
WITH SLP(C) NO. 1487 of 2013
(With appln(s) for c/delay in filing SLP and office report)
SLP(C) NO. 29105-29106 of 2011
(With office report)
T.P.(C) NO. 580 of 2012
(With appln(s) for stay and office report)
W.P(C) NO. 64 of 2012
(With appln(s) for stay and permission to file addl. documents and
office report)
W.P(C) NO. 848 of 2013
(With appln(s) for stay and office report)
Date: 15/04/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. Prashanto Chandra Sen, Adv.
Mr. P. S. Sudheer, Adv.
Mr. Anshul Gupta, Adv.
Mr. A.Venayagam Balan, Adv.
Mr. Ankur Saigal, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. E.C. Agrawala, Adv.
1
Mr. Vivek Jain, Adv.
Mr. Neeha Nagpal, Adv.
Mr. B.S. Banthia, Adv.
For Respondent(s)
Mr. Harin P. Raval, Sr. Adv.
Mr. Prashant Shukla, Adv.
Mr. Alok Hoonka, Adv.
Mr. Nikilesh Ramachandran, Adv.
Mr. Shibashish Misra, Adv.
Mr. Mishra Saurabh, Adv.
Mr. Ankit Lal, Adv.
Mr. B.S. Banthia, Adv.
Mr. E.C. Agrawala, Adv.
UPON hearing counsel the Court made the following
O R D E R
List the matters on a non-miscellaneous day in the month of July, 2014.
[Nidhi Ahuja] [Sharda Kapoor] Court Master Court Master 2