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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Andhra Pradesh - Subsection

Section 46(2)(a) in The Andhra Pradesh State Agricultural Council Act, 2020

(a)All rules made under this Act shall be published in the Andhra Pradesh Gazette and unless they are expressed to come into force on a particular day shall come into force on the day on which they are so published.