Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(6) in All India Council for Technical Education (Grant of Approvals for the Technical Institutions) Regulations, 2016

6.2The Promoter Society/Trust/Company of a new Technical Education Institution shall have to construct the built up area as per the requirements applicable for setting up of Institution as mentioned in the Approval Process Handbook amended from time to time.