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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(6) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

(6)Where the amount of total claim exceeds the compensation of money and there are more than one creditors, the Collector or the Officer autorised in this behalf shall determined the order of priority of the claims proved and the proportions in which they be paid.