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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

(2)The Gram Sabha shall determine the number of members of each Standing Committee, subject to the provisions of Section 7-A of the Act. Gram Sabha shall determine the number of members of such Standing Committees by resolution as mentioned in Section 7-A.