Supreme Court - Daily Orders
Jsw Energy Limited vs Union Of India on 7 February, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
SLP(C) Diary No. 6270/2025
ITEM NO.37 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 6270/2025
[Arising out of impugned final judgment and order dated 03-02-2025
in WP(C) No. 1290/2025 passed by the High Court of Delhi at New
Delhi]
JSW ENERGY LIMITED & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(IA No. 32284/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 32285/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 32281/2025 - PERMISSION TO
FILE SLP WITHOUT CERTIFIED/PLAIN COPY OF IMPUGNED ORDER)
Date : 07-02-2025 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) :
Dr. A.M. Singhvi, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Anshuman Srivastava, Adv.
Mr. Daksh Arora, Adv.
Mr. Tejeshavi Choudhary, Adv.
Mr. Abhinabh Garg, Adv.
Ms. Priyansha Sharma, Adv.
Mr. E.C. Agrawala, AOR
For Respondent(s) :
UPON hearing the counsel, the Court made the following
O R D E R
Permission to file the special leave petition without certified/plain copy of the impugned order, is granted. Signature Not Verified Digitally signed by Deepak Guglani Date: 2025.02.11
We are not inclined to interfere with the impugned order, 09:55:33 IST Reason: which is in the nature of an interim order, but we observe that all 1 SLP(C) Diary No. 6270/2025 pleas and contentions can be raised by the petitioner before the High Court.
The High Court, we must observe, has recorded that proceedings drawn pursuant to the tender, shall be subject to further orders that may be passed in the writ petition pending before the High Court.
Recording the aforesaid, the special leave petition is dismissed.
Pending application(s), if any, shall stand disposed of.
(DEEPAK GUGLANI) (R.S. NARAYANAN)
AR-CUM-PS ASSISTANT REGISTRAR
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