Allahabad High Court
Prem Prakash In Charge Sub Registrar vs State Of U.P. And Another on 23 July, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 65 Case :- APPLICATION U/S 482 No. - 2666 of 2013 Applicant :- Prem Prakash In Charge Sub Registrar Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Lav Srivastava,Jag Narayan,V.P. Srivastava Counsel for Opposite Party :- Govt. Advocate,Anil Kumar Singh,Sandeep Saxena,Udai Chandani Hon'ble Dinesh Kumar Singh-I,J.
Case called out in the revised list. No one is present on behalf of the applicant to press this Application under Section 482 Cr.P.C. Sri Udai Chandani, learned counsel for opposite party no.2 and B.A. Khan, learned A.G.A. for the State are present.
Accordingly, the present Application under Section 482 Cr.P.C. is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 23.7.2019 Radhika