Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(31) in Telangana Education Act, 1982 (31)"notification" means a notification published in the [Telangana] [Substituted by G.O.Ms.No.15, Higher Education (TE) Department) dated 23.04.2015. Act 6 of 1965.] Gazette and the word "notified" shall be construed accordingly;
