Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 389(1)] [Section 389] [Entire Act]

State of Gujarat - Subsection

Section 389(1)(l) in The Gujarat Provincial Municipal Corporations Act, 1949

(l)the exercise of powers or execution of any work in regard to which no express provision occurs in the Act, rules or bye-laws for the payment of compensation.