Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(ix) in Rajasthan Government Servants' General Provident Fund Rules, 1997 (ix)[ "Pay" means total of Pay in Running Pay Band and Grade Pay thereon.] [Substituted by Notification No. G.S.R. 102, dated 12.9.2008 (w.e.f. 9.6.1997).]
