Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(3) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(3)Before abolition of Zamindari customs to be continued. - Generally the existing customs should be permitted to be continued. Facilities, which were available to the public before abolition of Zamindari, should be allowed to be given free of charge. Previous sources of sayar income should be maintained but as far as possible customary rates should not be increased.