Calcutta High Court (Appellete Side)
(Krittika Brahmachari vs West Bengal Council Of Higher on 26 February, 2015
Author: Dipankar Datta
Bench: Dipankar Datta
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26.02 2015 rrc W. P. 4534 (W) of 2015 (Krittika Brahmachari Vs. West Bengal Council of Higher Secondary Education & Ors.) Mr. R. N. Das Mr. Avik Chaudhuri .....For the petitioner Mr. Tapas Mondal ......For the State None appears for the West Bengal Council of Higher Secondary Education (hereafter the 'Council') despite service.
Affidavit-of-service filed in Court shall be retained with the records.
The petitioner is granted liberty to file a supplementary affidavit to bring on record her answer-scripts of Bengali, English and Chemistry papers.
Let such affidavit be filed by 4th March, 2015 with copy to the Council.
Put up the writ petition on 9th March, 2015 under the same heading.
( Dipankar Datta, J. )