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Himachal Pradesh High Court

Bishan Dutt vs . State Of H.P. & Others on 12 September, 2022

Bench: Sabina, Sushil Kukreja

Bishan Dutt Vs. State of H.P. & Others .

Criminal Appeal No.655 of 2019 12.09.2022 Present: Ms. Chetna Thakur, Advocate for the appellant.

Mr. Kunal Thakur, Deputy Advocate General for the respondent.

Arguments heard. Judgment reserved.

(Sabina) Judge (Sushil Kukreja) Judge September 12, 2022 (ps) ::: Downloaded on - 12/09/2022 20:05:59 :::CIS