Himachal Pradesh High Court
Bishan Dutt vs . State Of H.P. & Others on 12 September, 2022
Bench: Sabina, Sushil Kukreja
Bishan Dutt Vs. State of H.P. & Others .
Criminal Appeal No.655 of 2019 12.09.2022 Present: Ms. Chetna Thakur, Advocate for the appellant.
Mr. Kunal Thakur, Deputy Advocate General for the respondent.
Arguments heard. Judgment reserved.
(Sabina) Judge (Sushil Kukreja) Judge September 12, 2022 (ps) ::: Downloaded on - 12/09/2022 20:05:59 :::CIS