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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(3) in The Bihar Industrial Disputes Rules, 1961

(3)They shall also apply to an industrial dispute concerning any newspaper establishment in the State of Bihar as they apply to industrial disputes concerning any industry within the meaning of Industrial Disputes Act, 1947 (Act XIV of 1947).