Supreme Court - Daily Orders
Cmj Foundation vs The State Of Meghalaya on 20 August, 2024
Bench: Pamidighantam Sri Narasimha, Pankaj Mithal
ITEM NO.57 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7081/2021
(Arising out of impugned final judgment and order dated 06-05-2021
in WA No. 14/2017 passed by the High Court Of Meghalya At Shilong)
CMJ FOUNDATION & ORS. Petitioner(s)
VERSUS
THE STATE OF MEGHALAYA & ORS. Respondent(s)
([TO BE TAKEN UP AT 2:00 P.M.]
IA No. 21159/2022 - APPLICATION FOR PERMISSION
IA No. 94774/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 62515/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 62514/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 83073/2022 - INTERVENTION/IMPLEADMENT) WITH SLP(C) No. 14231/2021 (XIV) IA No. 114933/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 114934/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 114931/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 20-08-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE PANKAJ MITHAL For Petitioner(s) Mr. Anupam Lal Das, Sr. Adv.
Mr. Philemon Nongbri, Adv. Mr. Ahanthem Henry, Adv. Mr. A. Rohen Singh, Adv. Ms. Anne Mathew, AOR Mr. Suryanarayana Singh, Sr. Adv. Ms. Pragati Neekhra, AOR Mr. Aditya Bhanu Neekhra, Adv. Mr. Atul Dong, Adv.
Signature Not VerifiedMr. Aniket Patel, Adv.
Digitally signed by Rajni Mukhi Date: 2024.08.20For Respondent(s) 18:25:37 IST Reason: Mr. Anupam Lal Das, Sr. Adv.
Mr. Philemon Nongbri, Adv.
1Mr. Ahanthem Henry, Adv.
Mr. A. Rohen Singh, Adv. Ms. Anne Mathew, AOR Mr. Suryanarayana Singh, Sr. Adv. Ms. Pragati Neekhra, AOR Mr. Aditya Bhanu Neekhra, Adv. Mr. Atul Dong, Adv.
Mr. Aniket Patel, Adv.
Mr. Amit Wadhwa, Adv.
Mr. Virender Verma, Adv. Mr. Sanjay Kumar Hadala, Adv. Mr. Vikrant Rana, Adv.
Dr. Sandeep Singh, Adv. Dr. Nitin Sharma, Adv.
Mr. Abhishek Tiwari, Adv. Ms. Nidhi Jain, Adv.
Mr. Arun Kumar Shukla, Adv. Dr. Vinod Kumar Tewari, AOR UPON hearing the counsel the Court made the following O R D E R
1. Leave granted.
2. Hearing expedited.
3. List in the month of the September, 2024.
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2