Delhi High Court - Orders
Baptist Church Trust Association vs The Sub Registrar I Central District on 15 September, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13664/2025 and CM APPLs.56053/2025, 56054/2025,
58305/2025
BAPTIST CHURCH TRUST ASSOCIATION .....Petitioner
Through:
versus
THE SUB REGISTRAR I CENTRAL DISTRICT .....Respondent
Through: Ms. Avni Singh, Panel Counsel, Mr.
Abhimanyu Kapoor, Adv., GNCTD.
Mr. Gaurav Dubey, Ms. P. Rungta,
Ms. Abhishek Maheshwari and Ms.
Nidhi Jindal, Advs. for intervenor.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 15.09.2025
1. The matter could not be taken up today due to paucity of time.
2. List on 27.11.2025.
By order Court Master SEPTEMBER 15, 2025/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/09/2025 at 22:24:05