Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Uttar Pradesh - Subsection Section 19(i) in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979 (i)the inter se seniority of persons directly appointed to the service shall be the same as determined by the Commission at the time of selection,
