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Madhya Pradesh High Court

Choithram Fountain Of Humanitarian ... vs Transport Department on 11 April, 2018

HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE Writ Petition No.1026/2018 (Bhawan's Prominent Education Society Vs. State of M. P. & Ors.) Writ Petition No.5833/2018 (Choithram Fountain of Humanitarian Services Vs. State of M. P. & Ors.) -1- Indore, dated 11/04/2018 Parties through their counsel. Let a reply be filed by the State Government positively within six weeks.

Interim relief to continue, till the next date of hearing. List the matters along with Writ Petition Nos.18194/2017, 19564/2017 and 2492/2018 on 19/06/2018 .

(S. C. SHARMA) JUDGE Tej Digitally signed by Tej Prakash Vyas Date: 2018.04.11 16:51:59 +05'30'