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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(2)(x) in The Nirma University of Science and Technology Act, 2003

(x)the creation of posts of Professors, Associate Professors, Assistant Professors, Readers, Lecturers or equivalent academic designations or posts, offers and employees of the University and the appointment of persons of such posts including the qualifications requisite therefor;