Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(i) in The Assam Elementary Education (Provincialisation) Act, 1974 (i)"Management" means and includes such powers and functions, in respect of the local authorities and of "District Council" as have been laid down in this Act;
