Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(f) in Maharashtra Paramedical Council Act, 2011

(f)if his name has been removed from the State Register, or from the Register of Medical, Ayurveda, Unani or Homoeopathic practitioners, under any Act for the time being in force and has not been re-entered therein.