Section 3(b) in The Coconut Development Board Act, 1979

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Union of India - Subsection

Section 3(b) in The Coconut Development Board Act, 1979

(b)"Chairman" means the non-executive Chairman of the Board appointed under clause (a) of sub-section ( 4) of section 4;

(ba)"Chief Executive Officer" means the Chief Executive Officer of the Board appointed under sub-section ( 1) of section 7;