Rajasthan High Court - Jaipur
Om Prakash Meena Son Of Guni Ram vs Shri Anand Kumar on 19 July, 2022
Bench: Manindra Mohan Shrivastava, Shubha Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Contempt Petition No.571/2022
In
D.B. Civil Writ Petition (PIL) No.10065/2021
Om Prakash Meena Son Of Guni Ram
----Petitioner
Versus
Shri Anand Kumar & Others
----Respondents
For Petitioner(s) : Mr. Bharat Yadav, Advocate HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 19/07/2022 We find that despite there being a time bound direction for consideration of the case, nothing has been disclosed to the petitioner till date despite repeated representation.
Issue notice to the respondents on payment of P.F. by tomorrow.
Notices are made returnable within a period of three weeks. (SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J Karan/19 (Downloaded on 25/12/2022 at 02:38:22 AM) Powered by TCPDF (www.tcpdf.org)