Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 544] [Entire Act] State of Punjab - Subsection Section 544(10) in Punjab Jail Manual, 1996 (10)leaving without permission of an officer of the prison the gang to which he is attached, or the part of the prison in which he is confined;