Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(vii) in Orissa Revised Scales of Pay Rules, 2008

(vii)"revised emoluments" means the pay in the pay band plus grade pay of a Government servant in the revised pay structure;