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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(4)(h) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(h)to report to the Vice-chancellor any lapse or irregularity in financial matters which comes to its notice who may take suitable prompt actions after assessing the seriousness of the matter or refer it to the Board of Management;