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[Cites 0, Cited by 0] [Section 151(2)] [Section 151] [Entire Act]

Union of India - Subsection

Section 151(2)(b) in The Navy (Pay And Allowances) Regulations, 1966

(b)The aircrew man obtains an additional life insurance cover against all riks for a minimum amount of Rupees One Lakh through the Group Insurance (Naval) Scheme. Survival benefits to the personnel under the above insurance scheme as admissible will also be payable on retirement/release.