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State of Tamilnadu - Section

Section 46 in Tamil Nadu District Panchayats (Submission of Annual Reports) Rules, 1999

46. Any other items (please specify and furnish details)

Appendix-B(See rule 4)
SI. No. Name Sex Age Caste Education Occupation Size of holding Monthly income Rs.
                 
Appendix - C(See rule 5)Income and Expenditure of District Panchayat
{|
SI. No. Source of income Year Year
       
||
SI. No. Source of expenditure Year Year
       
|}Appendix - D(See rule 6)Activities of the District Panchayat (Year)
SI. No. Activity Total value of works Value contribution obtained from panchayat fund People's contribution
    Rs. Rs. Rs.
         
Place:..........Date:.......... Seal of the district panchayat Secretary.................................District Panchayat.