Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Karnataka - Subsection Section 57(a) in The Karnataka Excise Act, 1965 (a)make a full report of all the particulars of the arrest, seizure or search to his immediate official superior [;] [Substituted by Act 36 of 1987 w.e.f. 10.08.1987]
