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[Cites 0, Cited by 0] [Section 455(1)] [Section 455] [Entire Act]

State of Punjab - Subsection

Section 455(1)(a) in The Punjab Municipal Act, 1999

(a)expel from any municipal market, municipal slaughter-house or municipal stockyard, for such period, as he may think fit, any person, who or whose employee has been found contravening any regulations made under this Act and in force in such market, slaughter-house or stockyard;