Supreme Court - Daily Orders
Energy Watchdog vs Central Electricity Regulatory ... on 16 January, 2017
Bench: Pinaki Chandra Ghose, Rohinton Fali Nariman
ITEM NO.801 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5399-5400/2016
ENERGY WATCHDOG Appellant(s)
VERSUS
CENTRAL ELECTRICITY REGULATORY COMMISSION Respondent(s)
AND ORS. ETC.
(With appln.(s) for exemption from filing c/c of the impugned
Judgment and permission to place addl. documents on record and stay
and office report)
(For final disposal)
WITH
C.A. No. 5347/2016
(With appln.(s) for exemption from filing c/c of the impugned
Judgment and appln.(s) for directions and appln.(s) for permission
to file additional documents and Office Report)
C.A. No. 5348/2016
(With appln.(s) for directions and appln.(s) for permission to file
additional documents and Office Report)
C.A. No. 5364/2016
(With Office Report)
C.A. No. 5346/2016
(With appln.(s) for exemption from filing c/c of the impugned
Judgment and appln.(s) for directions and appln.(s) for permission
to file additional documents and Office Report)
C.A. No. 5351-5352/2016
(With appln.(s) for exemption from filing c/c of the impugned
Judgment and appln.(s) for ex-parte stay and Office Report)
C.A. No. 5415/2016
(With appln.(s) for stay and Office Report)
C.A. No. 9643-9644/2016
(With Office Report)
C.A. No. 9635-9642/2016
(With Office Report)
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2017.01.17
Date: 16/01/2017 These appeals were orally mentioned for hearing
17:34:57 IST
Reason:
today.
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CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s)
Mr. Pranav Sachdeva, AOR
Mr. M.G. Ramachandran, Adv.
Mr. K. V. Mohan, AOR
Ms. Ranjitha Ramachandran, Adv.
Mr. Anand Ganesan, Adv.
Mr. Nikunj Dayal, AOR
Mr. Anup Jain, AOR
Mr. Raj Kumar Mehta, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
For Respondent(s)
Mr. Nikhil Nayyar, AOR
Mr. Prashant Bhushan, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Tushar Mehta, ASG (N.P.)
Mr. G. Umapathy, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. Aditya Singh, Adv.
Mr. Harish N. Salve, Sr. Adv.
M/s. Karanjawala & Co.
M/s. Udit Kishan & Associates
Mr. Sidharth Sethi, AOR
Mr. E.C. Agrawala, AOR
Ms. Hemantika Wahi, AOR
Mr. Sumit Kumar, AOR
Mr. Vikas Upadhyay, AOR
Udita Singh, AOR
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UPON hearing the counsel the Court made the following
O R D E R
On the prayer made by Mr. Harish N. Salve, learned Senior counsel appearing for the respondent(s), list the Civil Appeals on Wednesday, the 18th January, 2017 as Part-Heard. The Registry is directed to update the data base without fail so that all the names of the learned Advocates-on-Record and the applications which are shown in the Cause List appear in the matters.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER