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State of Bihar - Section

Section 9 in The Bihar Stamp (Use of Franking Machine/Tax Meter) Rules, 2004

9.

(a)The user officer shall put his signature with date and shall give his name and seal of his designation.
(b)The stamp shall be generally impressed on the top right hand corner of the first page of the instrument.
Chapter-3 Use of franking machine by private persons/body or institution