Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Maharashtra - Subsection Section 10(2)(m) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983 (m)the scrutiny of votes, counting or recounting of votes, declaration of results and procedure in case of equality of votes;