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State of Uttar Pradesh - Section

Section 27 in The U.P. Harcourt Butler Technical University Act, 2016

27. Authorities of the University.

- The following shall be the authorities of the University -
(1)the Executive Council
(2)the Academic Council
(3)the Finance Committee
(4)the Research and Development Council
(5)the Incubation Council
(6)the Schools/Departments/Centers/Units
(7)the Admission Committee
(8)the Board of Studies
(9)the Board of Examinations
(10)the Academic Committee
(11)the Center for Continuing Education Programme
(12)such other authorities as may be declared by the Statutes to be authorities of the University.