Section 43(1) in The Arunachal Pradesh Co-operative Societies Rules, 1984
(1)Every person who is a member of more than one resource society (other than a Central Bank or a marketing society) dispensing, credit, shall, if he has not already made, make a declaration in Form 'K', that he will borrow only from one such society to be mentioned in the declaration and shall send a copy of such declaration duly attested to all societies of which he is or has become a member.
