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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(viii) in The Chhattisgarh Sthaniya Nidhi Sampariksha Adhiniyam, 1973

(viii)In the case of any other local authority such officer bearer or Officer thereof as the State Government may, by notification specify in this behalf.